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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(1) in Inspector Class III, Prohibition and Excise, Competitive Examination Rules, 2012

(1)A candidate who desires to appear at the preliminary examination shall submit an application in such form, within such time limit as may be prescribed by the Board along with such fees as may be fixed by the Board.