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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(2)(a) in The Tamil Nadu Special Security Group Act, 1993

(a)the manner in which the Group shall be constituted and the terms and conditions of service of its members under sub-section (2) of section 4;