Bombay High Court
Indofil Industries Ltd. vs Kacher B. Tare And Ors on 16 July, 2025
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
common order.doc
Ajay
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL / CRIMINAL APPELLATE JURISDICTION
CORAM : MILIND N. JADHAV, J.
DATE : JULY 16, 2025
P.C.:
1. Due to paucity of time, the following matters are adjourned to future dates as follows:-
Serial Nos. Adjourned date 31 to 58 and 60 to 66 22nd September 2025 67 to 84, 86 to 91, 93 to 96 and 98 23rd September 2025
2. In the meanwhile, ad-interim relief, if any, granted earlier to continue.
Ajay [ MILIND N. JADHAV, J. ] Digitally signed by AJAY AJAY TRAMBAK TRAMBAK UGALMUGALE
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