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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(1) in Maharashtra Protection of People from Social Boycott (Prevention, Prohibition and Redressal) Act, 2016

(1)Any action of social boycott, on the date of commencement of this Act shall, with effect from the date of such commencement, be void and be of no effect.