Section 41 in The U.P. Cinematograph Rules, 1951

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State of Uttar Pradesh - Section

Section 41 in The U.P. Cinematograph Rules, 1951

41. Control of sound from cinemas.

- When granting or renewing any licence the Licensing Authority may prescribe the distance beyond which sound shall not travel from the cinema. Licensees shall not cause noise outside cinema by the use of loudspeakers, gramophones, trumpets or drums, etc.

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State of Uttar Pradesh - Section

Section 41 in The U.P. Cinematograph Rules, 1951

41. Control of sound from cinemas.