Calcutta High Court (Appellete Side)
Ac vs H.M.C.& Ors on 14 May, 2013
Author: Harish Tandon
Bench: Harish Tandon
1 Court 14.5.13 C.O. 1767 of 2013 No. 22 Sl 30 Birat Chandra Das Ac -vs-
H.M.C.& Ors Mr. Tanmay Mukherjee ... For Petitioner Petitioner is directed to serve copy of this revisional application upon the opposite parties by speed post and shall file affidavit-of-service on the next date.
Such service must be effected immediately. There shall be stay of all further proceedings in Title Suit No. 40 of 2004 pending before the learned Civil Judge (Junior Division), 3rd Court, Howrah, for a period of four weeks after reopening of this Court after the Summer Vacation or until further order which ever is earlier.
Let this revisional application be listed under the heading 'Listed Motion' two weeks after reopening of this Court after the Summer Vacation.
(Harish Tandon, J.)