Section 6(2)(c) in The 'Union Territory of Andaman and Nicobar Islands' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

(c)has become physically or mentally incapable of action as such Chairperson or member, as the case may be; or

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