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[Cites 0, Cited by 0] [Section 2(33B)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(33B)(a) in Kerala Land Reforms Act, 1963

(a)any of the municipalities of Ernakulam, Fort Cochin and Mattancherry as they existed immediately before the corstitution of the Corporation of Cochin;