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Delhi High Court - Orders

(91) Urmila Devi & Ors vs Union Of India & Ors on 22 May, 2024

Author: Sachin Datta

Bench: Sachin Datta

                                    $~91, 72, 73 and 92 to 127 and 129
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    W.P.(C) 2501/2023, CM APPL. 9571/2023 - STAY
                                    (91) URMILA DEVI & ORS.                             ..... Petitioners
                                                          versus
                                         UNION OF INDIA & ORS.                        ..... Respondents

                                    +    W.P.(C) 7177/2024, CM APPL. 29978/2024 - STAY
                                    (72) ALEX SELESTIN MARTIN                           ..... Petitioner
                                                          versus
                                         UNION OF INDIA & ORS.                         ..... Respondents

                                    +    W.P.(C) 7180/2024, CM APPL. 29995/2024 - STAY
                                    (73) SHRI SANHJAY BAPU TIWATANE                       ..... Petitioner
                                                          versus
                                         UNION OF INDIA & ORS.                        ..... Respondents

                                    +    W.P.(C) 2855/2023, CM APPL. 11029/2023 - STAY
                                    (92) SH. GOPAL PARSAD AGARWAL & ANR.                ..... Petitioners
                                                          versus
                                         UNION OF INDIA & ORS.                        ..... Respondents

                                    +    W.P.(C) 7250/2023, CM APPL. 28231/2023 - STAY
                                    (93) RAMESH CHAND JAIN & ORS.                    ..... Petitioners
                                                          versus
                                         UNION OF INDIA & ORS.                       ..... Respondents

                                    +    W.P.(C) 9746/2023, CM APPL. 37348/2023 - STAY
                                    (94) LAXMAN PRASAD & ORS.                        ..... Petitioners
                                                          versus
                                         UNION OF INDIA & ORS.                       ..... Respondents

                                    +    W.P.(C) 3461/2024, CM APPL. 14143/2024 - STAY
                                    (95) M/S HARISHANKAR AJAY AGRAWAL AND SONS..... Petitioner
                                                          versus
                                         UNION OF INDIA & ORS.                       ..... Respondents




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/05/2024 at 21:14:16
                                     +    W.P.(C) 4235/2024, CM APPL. 17255/2024 - STAY
                                    (96) BASANT KUMAR SHUKLA                         ..... Petitioner
                                                          versus
                                         UNION OF INDIA & ORS.                       ..... Respondents

                                    +    W.P.(C) 10757/2023, CM APPL. 41680/2023 - STAY
                                    (97) MOHAMMAD SALEEM                             ..... Petitioner
                                                          versus
                                         UNION OF INDIA & ORS.                       ..... Respondents

                                    +    W.P.(C) 10758/2023, CM APPL. 41683/2023 - STAY
                                    (98) ISHWARLAL JAWARLAL JOSHI                    ..... Petitioner
                                                          versus
                                         UNION OF INDIA & ORS.                       ..... Respondents

                                    +    W.P.(C) 10763/2023, CM APPL. 41694/2023 - STAY
                                    (99) RITESH SIGH RAJPUT                          ..... Petitioner
                                                          versus
                                         UNION OF INDIA & ORS.                       ..... Respondents

                                    +     W.P.(C) 10847/2023, CM APPL. 42040/2023 - STAY
                                    (100) RAJESH JESWANI                              ..... Petitioner
                                                           versus
                                          UNION OF INDIA & ORS.                       ..... Respondents

                                    +     W.P.(C) 11215/2023, CM APPL. 43682/2023 - STAY
                                    (101) R.K. AND SONS                               ..... Petitioner
                                                           versus
                                          UNION OF INDIA & ORS.                       ..... Respondents

                                    +     W.P.(C) 11339/2023, CM APPL. 44108/2023 - STAY
                                    (102) SHIV PRASAD SAHU                            ..... Petitioner
                                                           versus
                                          UNION OF INDIA & ORS.                       ..... Respondents

                                    +     W.P.(C) 11888/2023, CM APPL. 46447/2023 - STAY
                                    (103) THE NORTHERN RAILWAY BOOK STALL WORKERS
                                          VENDORS COOPERATIVE SALE AND SUPPLY SOCIETY




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/05/2024 at 21:14:16
                                                 LIMITED RAILWAY STATION LUDHIANA                                           ..... Petitioner
                                                              versus
                                                UNION OF INDIA AND ORS & ORS.                                              ..... Respondents

                                    +     W.P.(C) 12541/2023, CM APPL. 49473/2023, CM APPL.
                                          56627/2023
                                    (104) M/S DJ SHINGRANI AND RT PARIYANI     ..... Petitioner
                                                         versus
                                          UNION OF INDIA & ORS.                ..... Respondents

                                    +     W.P.(C) 12542/2023, CM APPL. 49476/2023 - STAY
                                    (105) SUDHAKAR TRIPATHI                           ..... Petitioner
                                                           versus
                                          UNION OF INDIA & ORS.                       ..... Respondents

                                    +     W.P.(C) 12650/2023, CM APPL. 49876/2023 - STAY
                                    (106) BEROJGAR HARIJAN YUVA KALYAN SAMITI..... Petitioner
                                                           versus
                                          UNION OF INDIA & ORS.                       ..... Respondents

                                    +     W.P.(C) 13614/2023, CM APPL. 53715/2023 - STAY
                                    (107) M. ZIYAUDDIN                                ..... Petitioner
                                                           versus
                                          UNION OF INDIA AND ORS.                     ..... Respondents

                                    +     W.P.(C) 14003/2023, CM APPL. 55367/2023 - STAY
                                    (108) ANKIT JAIN & ORS.                           ..... Petitioners
                                                           versus
                                          UNION OF INDIA & ORS.                       ..... Respondents

                                    +     W.P.(C) 14723/2023, CM APPL. 58578/2023 - STAY
                                    (109) OM PRAKASH                                  ..... Petitioner
                                                           versus
                                          UNION OF INDIA & ORS.                       ..... Respondents

                                    +     W.P.(C) 14837/2023, CM APPL. 59019/2023 - STAY
                                    (110) DILIP KUMAR SINGH & ANR.                    ..... Petitioners
                                                           versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/05/2024 at 21:14:16
                                                 UNION OF INDLA, & ORS.                                                             ..... Respondents

                                    +     W.P.(C) 15142/2023, CM APPL. 60494/2023 - STAY
                                    (111) SUNIL SHUKLA & ANR.                         ..... Petitioners
                                                           versus
                                          UNION OF INDIA & ORS.                       ..... Respondents

                                    +     W.P.(C) 15222/2023, CM APPL. 60939/2023 - STAY
                                    (112) M/S SIKSHIT BEROJGAR MUDRAN AVAM PRAKASHAN
                                          SAHKARI SAMITI                              ..... Petitioner
                                                           versus
                                          UNION OF INDIA & ORS.                       ..... Respondents

                                    +     W.P.(C) 16178/2023, CM APPL. 65047/2023 - STAY
                                    (113) MS S VEER AND COMPANY GRADUATE PARTNERSHIP
                                          CONCERN THROUGH DEEPAK JAIN GENERAL POWER OF
                                          AUTTORNY HOLDER                             ..... Petitioner
                                                           versus
                                          UNION OF INDIA MINISTRY OF RAILWAY BOARD AND ORS
                                                                                          ..... Respondents

                                    +     W.P.(C) 16446/2023, CM APPL. 66239/2023 - STAY
                                    (114) M BHUMIAJI AND COMPANY GRADUATE PARTNERSHIP
                                          CONCERN                                     ..... Petitioner
                                                           versus
                                          UNION OF INDIA MINISTRY OF RAILWAYS RAILWAY
                                          BOARD AND ORS                               ..... Respondents

                                    +     W.P.(C) 16535/2023, CM APPL.                                                     66637/2023,   CM      APPL.
                                          22183/2024
                                    (115) SHASHIKANT SHUKLA & ANR.                                                                 ..... Petitioners
                                                         versus
                                          UNION OF INDIA & ORS.                                                                    ..... Respondents

                                    +     W.P.(C) 16544/2023, CM APPL. 66660/2023 - STAY
                                    (116) RAJIV RANJAN RAI & ORS.                     ..... Petitioners
                                                           versus
                                          UNION OF INDIA & ORS.                       ..... Respondents




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/05/2024 at 21:14:16
                                     +     W.P.(C) 16558/2023, CM APPL. 66752/2023 - STAY
                                    (117) PRAVEEN KHATRI & ORS.                       ..... Petitioners
                                                           versus
                                          UNION OF INDIA & ORS.                       ..... Respondents

                                    +     W.P.(C) 16583/2023, CM APPL. 66803/2023 - STAY
                                    (118) SH. SUNIL KUMAR KOMALCHAND JAI              ..... Petitioner
                                                           versus
                                          UNION OF INDIA & ORS.                       ..... Respondents

                                    +     W.P.(C) 205/2024, CM APPL. 966/2024 - STAY
                                    (119) ZIYAUDDIN MANGLORE                         ..... Petitioner
                                                           versus
                                          UNION OF INDIA & ORS.                      ..... Respondents

                                    +     W.P.(C) 945/2024, CM APPL. 3912/2024 - STAY
                                    (120) NARESH KUMAR KINGER & ANR.                  ..... Petitioners
                                                           versus
                                          UNION OF INDIA & ORS.                       ..... Respondents

                                    +     W.P.(C) 4938/2024, CM APPL. 20220/2024 - STAY
                                    (121) TIWARI AND SONS                             ..... Petitioner
                                                           versus
                                          UNION OF INDIA & ORS.                       ..... Respondents

                                    +     W.P.(C) 5031/2024, CM APPL. 20577/2024 - STAY
                                    (122) GANESH PUJARI                               ..... Petitioner
                                                           versus
                                          UNION OF INDIA & ORS.                       ..... Respondents

                                    +     W.P.(C) 5597/2024, CM APPL. 23075/2024 - STAY
                                    (123) SMT PARMILA SHRMA                           ..... Petitioner
                                                           versus
                                          UNION OF INDIA AND ORS.                     ..... Respondents

                                    +     W.P.(C) 6215/2024, CM APPL. 25892/2024 - STAY
                                    (124) GOPAL KRISHAN SHARMA                        ..... Petitioner
                                                           versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/05/2024 at 21:14:16
                                                 UNION OF INDIA & ORS.                                                      ..... Respondents

                                    +     W.P.(C) 6409/2024, CM APPL. 26623/2024 - STAY
                                    (125) SHRI ASHOK M. SHAH                          ..... Petitioner
                                                           versus
                                          UNION OF INDIA & ORS.                       ..... Respondents

                                    +     W.P.(C) 6413/2024, CM APPL. 26632/2024 - STAY
                                    (126) M/S MAHESHCHAND AND CO.                     ..... Petitioner
                                                           versus
                                          UNION OF INDIA & ORS.                       ..... Respondents

                                    +     W.P.(C) 6418/2024, CM APPL. 26647/2024 - STAY
                                    (127) M/S MUKUNDILAL AND SONS                     ..... Petitioner
                                                           versus
                                          UNION OF INDIA & ORS.                       ..... Respondents

                                    +     W.P.(C) 6574/2024, CM APPL. 27357/2024 - STAY, CM APPL.
                                          27359/2024, CM APPL. 27360/2024
                                    (129) RUMANA SURESH SHAH                        ..... Petitioner
                                                          versus
                                          UNION OF INDIA & ORS.                       ..... Respondents

                                    Presence:
                                    Mr. Neeraj Malhotra, Sr. Adv. along with Mr. Jitender Mehta, Mr. Lalit
                                    Kumar, Mr. Nimish Gupta, Mr. Shivam Pahal, Mr. Pankaj Mishra and Mr.
                                    Ambuj Singh, Advs. for petitioner Item Nos.72, 73, 91, 92, 93, 94, 96 to
                                    129.
                                    Ms. Garima Sachdeva, SPC alongwith Ms. Archana Surve, GP, and Ms.
                                    Divyanshi Maurya, Adv. for UOI in item no.92.
                                    Mr. Sandeep V. Priya Mishra, SPC for UOI in Item No.93.
                                    Mr. Sushil Raaja, SPC for UOI in Item No.94.
                                    Mr. Tamim Qadri, Adv. for petitioner in Item Nos.95, 119.
                                    Mr. Pradeep Desodya, Adv. for petitioner in Item Nos.115 and 118.
                                    Mr. Ajay Bansal, Mr. Gaurav Yadav, Ms. Veena Bansal and Mr. Sourav
                                    Jindal, Advs. for petitioner in Item Nos.107, 113, 114 and 123.
                                    Mr. Vivek Sharma, Senior Panel Counsel alongwith Ms. Prernaa Singh,
                                    Adv. for UOI (through VC) in item no.103.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/05/2024 at 21:14:16
                                     Mr. Vijay Kumar Shukla, Ms. Nupur Shukla, Mr. Anirudh Gulati and Mr.
                                    Yashwardhan Singh, Advs. for petitioner in Item No.121.
                                    Mr. Akshay Amritanshu, Sr. Panel Counsel and Mr. Samyak Jain, Adv. for
                                    respondent in Item No.96.
                                    Mr. Raj Kumar, CGSC for UOI in Item Nos.97 and 98.
                                    Mr. Srivats Kaushal, SPC and Mr. Bharat Singh, GP for respondent in Item
                                    No.72.
                                    Mr. Mayank Sharma, SPC and Ms. Tanisha Verma, GP for R-1 in Item
                                    No.73.
                                    Mr. Sushil Raaja, SPC for UOI (through VC) in item no.94.
                                    Ms. Manika Arora and Mr. Subradeep Saha, Advs. for UOI in Item No.95.
                                    Mr. Vineet Dhanda, CGSC alongwith Mr. Abhijit SinghKadyan and Mr.
                                    Abhishrut Singh, Advs. for UOI in item nos.91, 104, 122, 127.
                                    Mr. Jagdish, SPC and Mr. Hussain Taqvi, Adv. for UOI in Item No.126.
                                    Mr. Shoumendu Mukherjee, Sr. Panel Counsel along with Ms. Megha
                                    Sharma, Ms. Akanksha Gupta, Advs. and Mr. Vedansh Anand, GP for UOI
                                    in Item No.100.
                                    Mr. Satya Ranjan Swain, SPC alongwith Mr. Kautilya Birat, GP for UOI in
                                    item no.105 (through VC)
                                    Mr. Shrey Sharawat, SPC along with Mr. Sahay Garg, GP and Ms. Ishita
                                    Mishra, Ms. Priyanka Tomar, Ms. Bhanu Priya, Advs. for UOI in Item
                                    No.101.
                                    Ms. Sarika Singh, SPC and Ms. Manpreet Kaur, GP for respondent in Item
                                    No.102.
                                    Mr. Harsh Kadiyan and Ms. Aparajita Singh, Advs. in Item No.103.
                                    Mr. Vivek Sharma, Sr. Panel Counsel, Mr. Aakash Meena, GP and Ms.
                                    Prerna Singh, Adv. for R-1 to 3/UOI in Item No.103.
                                    Mr. Satya Ranjan Swain, Sr. Panel Counsel and Mr. Kautilya Birat, GP for
                                    UOI in Item No.105.
                                    Mr. Nitinjya Chaudhary, Sr. Panel Counsel along with Mr. Gokul Sharma,
                                    GP and Mr. Rahul Mourya, Adv. for UOI in Item no.106.
                                    Mr. Mukul Singh, CGSC and Mr. Jitender Kumar Tripathi, GP for
                                    respondent in Item No.107.
                                    Mr. Mukul Singh, CGSC along with Ms. Ira Singh, Ms. Majjari Umesh,
                                    Advs. for UOI in Item No.108.
                                    Ms. Shubhra Parashar, Mr. Virender Pratap Singh Charak and Mr. Dipesh
                                    Chaudhary, Advs. for R-1 to 3/UOI in Item No.110.
                                    Ms. Garima Sachdeva, SPC and Ms. Divyanshi Maurya, Adv. for




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/05/2024 at 21:14:17
                                     respondent in Item Nos.109 and 111.
                                    Ms. Archana Gaur, SPC and Ms. Shivangi Kumar, GP for UOI in Item
                                    No.112.
                                    Mr. Gigi C. George, Sr. Panel Counsel alongwith Mr. Amit Acharya, GP for
                                    UOI in item no.112.
                                    Mr. Anurag Ahluwalia, CGSC and Mr. Shivam Sachdeva, GP for UOI in
                                    Item No.113.
                                    Mr. Ripu Daman Bhardwaj, CGSC for UOI in Item No.114.
                                    Mr. Rahul Kumar Sharma, GP in Item No.115.
                                    Mr. Mohan Shyam, SPC, Mr. Rahul Kumar Sharma, GP for respondent in
                                    Item No.115.
                                    Ms. Archana Gaur and Ms. Ridhima Gaur,Adv., Mr. Kamaldeep, GP for
                                    UOI in Item No.116.
                                    Mr. Sushil Raaja, SPC for UOI in Item No.117.
                                    Ms. Sarika Singh, SPC and Mr. Gokul Sharma, GP for respondent in Item
                                    No.118.
                                    Mr. Tarveen Singh Nanda, GP for respondent in Item No.119.
                                    Ms. Avshreya, Sr. Panel Counsel and Mr. Tarveen Singh Nanda, GP for
                                    respondent in Item No.119.
                                    Mr. Raj Kumar Yadav and Ms. Mehak Wadhwa, Advs. for UOI in Item
                                    No.120.
                                    Mr. Bhagwan Swarup Shukla, CGSC and Mr. Adarth Pandey, Adv. for UOI
                                    in Item No.121.
                                    Mr. Umesh Kr. Burnwal, SPC,Mr. Kapil Yadav, GP, Ms. Shivani Ghosh,
                                    Mr. Devender Singh, Advs. for UOI in Item No.123.
                                    Mr. Neeraj, SPC along with Mr. Vedansh Anand, Mr. Rudra Paliwal, Mr.
                                    Mahesh Kumar Rathore, Mr. Sanjay Pal, Advs. for UOI in Item No.124.
                                    Mr. Theepa Murugesan, SPC along with Ms. Sanya Bhatia, Mr. Kaushal
                                    Kishor, Advs. for respondent in Item No.125.
                                    Mr. Jagdish Chandra, SPC along with Mr. Hussain Taqvi, GP, Mr. Francis
                                    Fernandes and Mr. Prakhar Srivastava, Advs. for UOI in Item No.126.
                                    Mr. Piyush Gupta, CGSC, Mr. Ravindra Vikram, GP, Mr. Karan Aggarwal
                                    and Mr. Himanshu Gupta, Advs. for UOI in Item No.129.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                             ORDER

% 22.05.2024 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/05/2024 at 21:14:17

1. Arguments stands concluded in W.P.(C) 2501/2023.

2. Judgment is reserved.

3. With the consent of respective counsel, the other connected matters have also been taken up for final disposal today. Respective counsel for the parties have been heard. Judgment is reserved in these matters as well.

4. Till pronouncement of judgment, no coercive/precipitative steps shall be taken by the Railways qua the MPS Stalls in question.

5. The parties are at liberty to file their short synopsis of submissions, not exceeding 03 pages, on or before 24.05.2024.

SACHIN DATTA, J MAY 22, 2024/r This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/05/2024 at 21:14:17