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Bombay High Court

Shri Sanjeev Jain Director Of M/S Akums ... vs The State Of Maharashtra Thr. Station ... on 6 February, 2020

Author: V. M. Deshpande

Bench: V.M. Deshpande

                                            1                             apl1297.19.odt

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        NAGPUR BENCH, NAGPUR.

              CRIMINAL APPLICATION (APL) NO.1297/2019
   Sanjeev Jain and Ors. .vs. State of Maharashtra through Station House
                      Officer, Chandrapur and Ors.
_______________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions          Court's or Judge's orders.
and Registrar's Orders.
                  Mr. A. P. Wachasundar, Advocate for applicants.
                  Mr. N. R. Rode, A.P.P. for non applicant-State.

                  CORAM : V. M. DESHPANDE, J.

DATED : FEBRUARY 6, 2020 Heard Mr. Wachasundar, learned counsel for applicants.

Issue notice to non applicants. Learned A.P.P. waives notice for non applicants and prays for time to file detailed submissions.

Time is granted as prayed for. Put up this matter on 27.02.2020.

JUDGE kahale ::: Uploaded on - 06/02/2020 ::: Downloaded on - 07/02/2020 05:49:25 :::