Bombay High Court
Shri Sanjeev Jain Director Of M/S Akums ... vs The State Of Maharashtra Thr. Station ... on 6 February, 2020
Author: V. M. Deshpande
Bench: V.M. Deshpande
1 apl1297.19.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CRIMINAL APPLICATION (APL) NO.1297/2019
Sanjeev Jain and Ors. .vs. State of Maharashtra through Station House
Officer, Chandrapur and Ors.
_______________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Mr. A. P. Wachasundar, Advocate for applicants.
Mr. N. R. Rode, A.P.P. for non applicant-State.
CORAM : V. M. DESHPANDE, J.
DATED : FEBRUARY 6, 2020 Heard Mr. Wachasundar, learned counsel for applicants.
Issue notice to non applicants. Learned A.P.P. waives notice for non applicants and prays for time to file detailed submissions.
Time is granted as prayed for. Put up this matter on 27.02.2020.
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