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Union of India - Section

Section 17 in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

17. Inspection of signaling and telecom facilities.

- The Commissioner shall inspect the following items of the signaling and telecom facilities keeping in view the safety of travelling public, proposed to be used on Bangalore metro railway system proposed to be opened, namely:-
(a)fail-safe features of the signaling system;
(b)communication between train operator and passengers; and
(c)any other item, as he may consider fit for the safety of the passengers.