Himachal Pradesh High Court
Satinder Goyal vs . The Urs Co-Operative Natc on 3 March, 2023
Author: Virender Singh
Bench: Virender Singh
Satinder Goyal vs. The URS Co-operative NATC .
Society Cr.MMO No. 147 of 2023 03.03.2023 Present: Mr. Narinder Guleria, Advocate, for the petitioner.
Issue notice to the sole respondent, returnable for 21.04.2023, on taking steps within a period of three days from today.
Cr.MP No. 547 of 2023 Notice in the aforesaid terms. In the meanwhile, the further proceedings in Criminal Complaint No. 531 of 2015, titled as URS Co-operative NATC Society vs. Satinder Goyal, pending adjudication in the Court of learned Judicial Magistrate First Class, Court No.1, Solan, District Solan, H.P., shall remain stayed.
(Virender Singh) Judge March 03, 2023 (Vinod) ::: Downloaded on - 03/03/2023 20:36:59 :::CIS