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Union of India - Section

Section 1658 in India Service (Performance Appraisal Report) Rules, 2007

1658.

G.S.R. 197(E), dated 14.3.2007. - In exercise of the powers conferred by sub-section (1) of section 3 of the All India Services Act, 1951, (61 of 1951), and in supersession of the All India Services (Confidential Rolls) Rules, 1970, except as respect things done or omitted to be done before such supersession, the Central Government, after consultation with the Governments of the States concerned, hereby makes the following rules, namely: -