Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75(7)] [Section 75] [Entire Act] State of Punjab - Subsection Section 75(7)(a) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014 (a)the probation officer or child welfare officer, who was directed to make enquiries under sub-rule (1);