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[Cites 0, Cited by 4] [Section 132] [Entire Act]

State of Uttar Pradesh - Subsection

Section 132(a) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(a)pasture lands or lands covered by water and used for the purpose of growing singhara or other produce or land in the bed of a river and used for casual or occasional cultivation;