Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 32] [Section 42] [Entire Act] Union of India - Subsection Section 42(7) in The Electricity Act, 2003 (7)The Ombudsman shall settle the grievance of the consumer within such time and in such manner as may be specified by the State Commission.
