Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Patna High Court - Orders

The Union Of India &Ors vs J.P.Mandal on 25 July, 2008

Author: Kishore K. Mandal

Bench: Kishore K. Mandal

              IN THE HIGH COURT OF JUDICATURE AT PATNA
                          CWJC No.16847 of 2007
                       THE UNION OF INDIA &ORS
                                 Versus
                             J.P.MANDAL
                                -----------

        For the petitioners: Mr.Sanjay Kumar, Central Government Advocate

        For the respondent : Mr. Nityanand Mishra, Advocate
                                        ------

                                     PRESENT

                           Hon'ble the Chief Justice
                                       &
                     Hon'ble Mr. Justice Kishore K. Mandal
                                      -----

        Dated, the 25th July, 2008

Mr. Nityanand Mishra, the counsel for the respondent, prays and we grant adjournment for three weeks.

R.M. Lodha, CJ Kishore K. Mandal, J.

sunil