Patna High Court - Orders
The Union Of India &Ors vs J.P.Mandal on 25 July, 2008
Author: Kishore K. Mandal
Bench: Kishore K. Mandal
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.16847 of 2007
THE UNION OF INDIA &ORS
Versus
J.P.MANDAL
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For the petitioners: Mr.Sanjay Kumar, Central Government Advocate
For the respondent : Mr. Nityanand Mishra, Advocate
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PRESENT
Hon'ble the Chief Justice
&
Hon'ble Mr. Justice Kishore K. Mandal
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Dated, the 25th July, 2008
Mr. Nityanand Mishra, the counsel for the respondent, prays and we grant adjournment for three weeks.
R.M. Lodha, CJ Kishore K. Mandal, J.
sunil