Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 73 in The M.P. Registration Rules, 1939 73. Endorsement. - Endorsement of authentication of power-of-attorney made under Section 33 of the Act, shall be made by the Registering Officer himself in Forms 8 (a), (b) and (c) of Appendix A.
