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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Mizoram - Subsection

Section 28(1)(e) in Mizoram Cooperative Societies Act, 2006

(e)any officer or employee of the government or government undertaking shall be disqualified from being elected or appointed to any position in a co-operative except in salary earners co-operatives.