Section 67(2)(c) in The Maharashtra Shops and Establishments Act, 1948
(c)the form of submitting a statement, the fees and other particulars under sub-section (1), the manner in which the registration of establishments is to be made and the form of registration certificate under sub-section (2) of section 7; and [the form and the period for notifying] [Substituted for the words 'the form for notifying' by Bombay 28 of 1952, Section 20(1).] a change and the fees under section 8;