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State of Tamilnadu - Section

Section 9 in Election of Members To The Committees of Panchayat Unions (Other Than Appointment Committee) Rules, 1998

9. Ballot paper.

- Every member wishing to vote shall be supplied with a ballot paper of uniform size and colour in the Form II in the Appendix to these rules on which the names of all the candidates shall be legibly written or type-written or cyclostyled in Tamil and signed by the President before being handed over to the member.