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[Cites 0, Cited by 0] [Section 36(10)] [Section 36] [Entire Act]

State of West Bengal - Subsection

Section 36(10)(a) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(a)shall serve a notice as per proviso clause of sub-section (1) of section 24 of the Act; and