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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Jharkhand - Subsection

Section 38(2)(h) in Ramchandra Chandravansi University Act, 2018

(h)For the payment of any expenses incurred by the university in carrying out the provisions of Act, Statutes, the Ordinances, the regulations or the Rules;