Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(4)] [Section 65] [Entire Act] State of Rajasthan - Subsection Section 65(4)(ii) in Rajasthan Stamp Rules, 2004 (ii)Call for any information or record from any public office, officer or authority under the Government or the Local Authority.