Section 36A(29) in Haryana Liquor Licence Rules, 1970
(29)Verification of particulars would be made in respect of the successful allottees before the license is actually granted. The verification of documents furnished by the successful allottee shall be made by the Excise Inspector of the respective circle and counter signed by the Excise and Taxation Officer (Excise)/ Assistant Excise and Taxation Officer (Excise), before the license is actually granted.