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[Cites 0, Cited by 2] [Section 25] [Entire Act]

State of Telangana - Subsection

Section 25(d) in Telangana Panchayat Raj Act, 2018

(d)absents himself from the meetings of the Gram Panchayat for a period of ninety days, reckoned from the date of the commencement of his term of office, or if within the said period, less than three ordinary meetings have been held, absents himself from three consecutive ordinary meetings held after the said date: