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Madhya Pradesh High Court

Sonu Prajapati @ Matka vs The State Of Madhya Pradesh on 29 September, 2022

Author: Dinesh Kumar Paliwal

Bench: Dinesh Kumar Paliwal

                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                     MCRC No. 46074 of 2022
                                         (SONU PRAJAPATI @ MATKA Vs THE STATE OF MADHYA PRADESH)

                          Dated : 29-09-2022
                                 Shri R.S. Saini, learned counsel for the petitioner.

                                 Shri Aditya Narayan Gupta, learned G.A. for the respondent/State.

As prayed by learned counsel for the petitioner, list the case after a week.

(DINESH KUMAR PALIWAL) JUDGE L.R. Signature Not Verified Signed by: LALIT SINGH RANA Signing time: 9/30/2022 12:50:35 PM