Madhya Pradesh High Court
Sonu Prajapati @ Matka vs The State Of Madhya Pradesh on 29 September, 2022
Author: Dinesh Kumar Paliwal
Bench: Dinesh Kumar Paliwal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MCRC No. 46074 of 2022
(SONU PRAJAPATI @ MATKA Vs THE STATE OF MADHYA PRADESH)
Dated : 29-09-2022
Shri R.S. Saini, learned counsel for the petitioner.
Shri Aditya Narayan Gupta, learned G.A. for the respondent/State.
As prayed by learned counsel for the petitioner, list the case after a week.
(DINESH KUMAR PALIWAL) JUDGE L.R. Signature Not Verified Signed by: LALIT SINGH RANA Signing time: 9/30/2022 12:50:35 PM