Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 581H] [Entire Act] Union of India - Subsection Section 581H(2) in The Companies (Amendment) Act, 2002 (2)A Producer Company may, by special resolution, not inconsistent with section 581B, alter its objects specified in its memorandum.
