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State of Rajasthan - Section

Section 16 in The Rajasthan Tenancy (Fixation of Ceiling on Land) (Government) Rules, 1963

16. Ceiling for families consisting of more than five.

- The areas specified in columns Nos. 3 to 7 of Part A of Annexure I to these rules being areas estimated to yield three hundred Mands of wheat yearly for some other produce of equivalent value, for giving effect to the proviso to Section 30C, those areas shall be increased by one-sixth for each additional member of a family consisting of more than five members, subject to the condition that in no case shall the extent of land to be left to the possession of such family exceed double the extent mentioned in the said columns of the said part of the said Annexure.