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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(4) in The Bihar Non-Government Elementary Schools (Taking Over of Control) Act, 1976

(4)The State Government may by a notification published in the Official Gazette abolish or supersede the District Education Fund, the Municipal Education Fund of the Patna Municipal Corporation Education Fund and may by some other procedure for incurring expenditure under different heads of Elementary Education.