Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act] NCT Delhi - Subsection Section 85(2)(xvii) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998 (xvii)execution of any other function/work assigned to the Board under this Act or as directed by the Government.