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State of Karnataka - Section

Section 26 in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

26. Authorities of the University.

- The following shall be the Authorities of the University, namely:-
(1)Board of Management,
(2)Academic Council,
(3)Research Council,
(4)Extension Education Council
(5)Finance Committee,
(6)Board of Studies, and
(7)Such other bodies of the University as may be declared by the Statutes to be the authorities of the University.