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[Cites 0, Cited by 0] [Section 6(19)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(19)(m) in Tamil Nadu Fire Service Rules, 1990

(m)perform parade and drills as per scheduled routine or such other duties as may be ordered by the Officer in charge and attend all kinds of authorised demonstration relating to fire service in the outside fire stations;