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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 17(1)(b) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014

(b)the number of unit holders of the InvIT falls below the limit as specified under [regulation 16] [Substituted 'sub-regulation (7)' by Notification No. SEBI/LAD-NRO/G.N./2016-17/021, dated 29.11.2016 (w.e.f. 26.9.2014).];