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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(5)(i) in Assam Weights and Measures (Enforcement) Act, 1958

(i)if, on such verification, the net weight or measure of the article is found to be correct, the Inspector shall tender the fair price thereof and may require a written acknowledgment therefor ;