Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Meghalaya - Subsection Section 10(1) in Meghalaya Urban Areas Rent Control Act, (Amendment) Act, 1972 (1)The Assam Urban Areas Rent Control Act, 1966 and the Meghalaya Urban Areas Rent Control Act are hereby repealed.
