Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 353] [Entire Act] State of West Bengal - Subsection Section 353(1) in The West Bengal Motor Vehicles Rules, 1989 (1)Khaki forage cap or khaki peeked cap or khaki turban or barat in navy blue colour. Each of these head dresses shall have a monogram as illustrated in the Schedule X of these rules.
