Madhya Pradesh High Court
Rampratap vs The State Of Madhya Pradesh on 12 February, 2020
Author: Virender Singh
Bench: Virender Singh
1 CRR-1078-2014 The High Court Of Madhya Pradesh CRR-1078-2014 (RAMPRATAP Vs THE STATE OF MADHYA PRADESH) 11 Indore, Dated : 12-02-2020 Parties through their counsel. Service report of bailable warrant is awaited. List the matter after four weeks.
(VIRENDER SINGH) JUDGE Sourabh Digitally signed by SOURABH YADAV Date: 2020.02.13 16:06:58 +05'30'