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Madhya Pradesh High Court

Rampratap vs The State Of Madhya Pradesh on 12 February, 2020

Author: Virender Singh

Bench: Virender Singh

1 CRR-1078-2014 The High Court Of Madhya Pradesh CRR-1078-2014 (RAMPRATAP Vs THE STATE OF MADHYA PRADESH) 11 Indore, Dated : 12-02-2020 Parties through their counsel. Service report of bailable warrant is awaited. List the matter after four weeks.

(VIRENDER SINGH) JUDGE Sourabh Digitally signed by SOURABH YADAV Date: 2020.02.13 16:06:58 +05'30'