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State of Telangana - Section

Section 28 in Dr. B.R. Ambedkar Open University Act, 1982

28. [ Annual Accounts. [Sections 28 and 29 with marginal headings substituted by Act No.17 of 1985.]

- The Finance Officer shall prepare during each financial year the annual accounts of the University of the preceding year and submit them to the [Executive Council] for consideration with the recommendations of the Finance Committee and thereafter submit them to such audit as the Government may direct before the end of the financial year. The accounts when audited shall be published in the [Telangana] [Substituted by G.O.Ms.No.23, Higher Education (UE) Department, dated 10.11.2014.] Gazette and copies thereof together with copies of audit report shall be submitted to the [Executive Council] [Substituted 'Executive Council' by Act No. 13 of 1995.] not later than two years from the end of the financial year to which the accounts pertain and to the Government.