Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 18 in Tamil Nadu Home Guard Act, 1963 18. Repeals. - The Madras Home Guards Act, 1948 (Madras Act I of 1948) and the Madras Home Guard Ordinance, 1963 (Madras Ordinance 2 of 1963), are hereby repealed.
