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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(v) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(v)"Development Control Rules" means the rules framed as part of Master Plan prepared under the Tamil Nadu Town and Country Planning Act, 1971 (Tamil Nadu Act 35 of 1972);