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State of Telangana - Section

Section 12 in Telangana Intoxicating Liquors (Prohibition of Advertisements) Act, 1978

12. Cessor of section 6 of Act X of 1937.

- With effect on and from the commencement of this Act, the provisions of section 6 of the Andhra Pradesh (Andhra Area) Prohibition Act, 1937, shall cease to apply in so far as they relate to advertisements pertaining to intoxicating liquors.