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[Section 16]
[Entire Act]
NCT Delhi - Subsection
Section 16(2) in The Delhi Right To Information Rules, 2001
| Sl.No. | Name of the Department | Competent Authority |
| (1) | (2) | (3) |
| 1 | Administrative Reforms | Deputy Director (AR) |
| 2 | Archaeology & Delhi Gazetteer | Deputy Director |
| 3 | Aruna Asaf Ali Hospital | Deputy Medical Superintendent |
| 4 | Archives | Deputy Director |
| 5 | Audit | Deputy Secretary Finance(Accounts)] |
| 6 | Central Jail | DIG (Prison) |
| 7 | Chit Fund | Registrar (Chit Fund) |
| 8 | Chief Electoral Officer | Joint Chief Electoral Officer(Administration) |
| 9 | College of Art | Principal] |
| 10 | Conservator of Forest | Deputy Conservator of Forest(Head Quarter) |
| 11 | Consumer Affairs | Director (Consumer Affairs) |
| 12 | Co-operative Societies | Joint Registrar (Administration) |
| 13 | Deen Dayal Upadhyay Hospital | Deputy Medical Superintendent(Administration) |
| 14 | Delhi College of Engineering Delhi Technological University | Joint Registrar] |
| 15 | Delhi Fire Service | Assistant Commissioner (Fire) |
| 16 | Development Departments & its Units | Deputy Development Commissioner |
| 17 | Drug Control | Deputy Drug Controller(Administration) |
| 18 | Directorate of Agricultural Marketing | Joint Director |
| 19 | Directorate of Training, UTCS | Joint Director |
| 20 | Directorate of Economics & Statistics | Director |
| 21 | Directorate of Family Welfare | Deputy Director |
| 22 | Directorate of Health Services | Additional Director |
| 23 | Directorate of Small Savings | joint Director |
| 24 | Education Department | Additional Director (Admn.) inrespect of matters related to Head Quarter, Patrachar, Science &TV, Sports, Physical Education and issues other than thosecovered by respective districts. |
| Additional Directors (Act) inrespect of matters relating to aided and unaided Schoold.] | ||
| 25 | Employment | Joint Director |
| 26 | Environment | Deputy Secretary |
| 27 | Excise | Deputy Commissioner |
| 28 | Finance | Additional Secretary |
| 29 | Food & Supplies Department | |
| 30 | Forensic Science Laboratory | Additional Commissioner (Admn.)] |
| 31 | General Administration Department | Deputy Secretary |
| 32 | Govind Ballabh Pant Hospital | Additional Medical Superintendent |
| 33 | Guru Nanak Eye Centre | Deputy Medical Superintendent |
| 34 | Gurudwara Election | Election Officer |
| 35 | Guru Teg Bahadur Hospital | Additional Medical Superintendent |
| 36 | Health & Family Welfare | Additional Secretary (Health-1) |
| 37 | Higher Education | Deputy Director |
| 38 | Home Department | Additional Secretary (Home-1) |
| 39 | Home Guards and Civil Defence | Deputy Commandant General HomeGuard-cum-Deputy Director Civil Defence |
| 40 | Directorate of Indian System of Medicine and Homoeopathy | Joint Director |
| 41 | Industries | Joint Director of Industries(Administration) |
| 42 | Information and Publicity | Deputy Director (Administration) |
| 43 | Information and Technology | Additional Secretary |
| 44 | Irrigation and Flood Control | SSW to Chief Engineer |
| 45 | Labour Department | Joint Labour Commissioner(Administration) |
| 46 | Language, Art and Culture Department including its Academiesand other Units | Joint Secretary |
| 47 | L.G. Secretariat | |
| 48 | Law and Judicial Department | Joint Secretary |
| 49 | Delhi Legislative Assembly Secretariat | Secretary (LAS) |
| 50 | Lok Nayak Hospital | Director (Administration) |
| 51 | Mahila Institute of Technology | Principal |
| 52 | Manpower and Employment | Joint Director |
| 53 | Maulana Azad Medical College | Deputy Director (Administration) |
| 54 | National Cadet Core | Deputy Director |
| 55 | Nehru Homoeopathy Medical College and Hospital | General Principal |
| 56 | Dr. B.R. Sur Homoeopathy Medical College and Hospital | Principal |
| 57 | Planning Department | Joint Director |
| 58 | Power Department | Additional Secretary |
| 59 | Prevention of Food Adulteration | Joint Director |
| 60 | Public Works Department | Engineer Officer to ChiefEngineer in respect of matters pertaining to PWD Zone-I.Engineer Officer to ChiefEngineer in respect of matters pertaining to PWD Zone-II.Engineer Officer to ChiefEngineer in respect of matters pertaining to PWD Zone-III.Engineer Officer to ChiefEngineer in respect of matters pertaining to PWD Zone-IV.Director (Personnel) in respectof matters other than Zone-I, II, III & IV. |
| 61 | Principal Pay and Accounts Office | Deputy Controller of Accounts(Administration) |
| 62 | Prohibition | Joint Director |
| 63 | Prosecution | Chief Prosecutor (North District) |
| 64 | Divisional Commissioner Office (Head Quarter)Offices of the Deputy Commissioners, East.Offices of the Deputy Commissioners, North-EastOffices of the Deputy Commissioners, WestOffices of the Deputy Commissioners, South-WestOffices of the Deputy Commissioners, NorthOffices of the Deputy Commissioners, North-WestOffices of the Deputy Commissioners, SouthOffices of the Deputy Commissioners, New DelhiOffices of the Deputy Commissioners, Central | Additional District Magistrate(HQ)Deputy Commissioner EastDeputy Commissioner, North-EastDeputy Commissioner, WestDeputy Commissioner, South-WestDeputy Commissioner, NorthDeputy Commissioner, North-WestDeputy Commissioner, SouthDeputy Commissioner, NewDelhi Deputy Commissioner,Central |
| 65 | Sales Tax Department | Additional Commissioner(Administration) |
| 66 | Sanjay Gandhi Memorial Hospital | Deputy Medical Superintendent |
| 67 | Services Department | Additional Secretary (Service). |
| 68 | Department of Social Welfare | Director, DSW] |
| 69 | Tourism Department | Deputy Director |
| 70 | Training and Technical Education | Joint Director (Administration) |
| 71 | Transport Department | Joint Director (Administration) |
| 72 | Weight and Measures | Controller |
| 73 | Welfare of Scheduled Caste/ Scheduled Tribes | Deputy Director (SCP) |
| 74 | Urban Development | Additional Secretary |
| 75 | Land and Building Department | Joint Secretary (Vigilance) |
| 76 | Public Works Department (Secretariat) and Housing Department | Additional Secretary (PWD) |
| 77 | Vigilance Department including Anti Corruption Department | Joint Secretary (Vigilance) |
| 78 | Baba Saheb Ambedkar Hospital | Dy. Medical Superintendent |
| 79 | Acharya Shree Bhikshu Government Hospital | Medical Superintendent |
| 80 | Attar Sain Jain Eye and General Hospital | Medical Superintendent |
| 81 | Babu jagjivan Ram Memorial Hospital | Medical Superintendent |
| 82 | Bhagwan Mahavir Hospital | Medical Superintendent |
| 83 | Dr. Hedgewar Arogya Sansthan, Karkardooma | Medical Superintendent |
| 84 | Dr. N.C. Joshi Memorial Hospital | Medical Superintendent |
| 85 | Guru Govind Singh Government Hospital | Medical Superintendent |
| 86 | jag Pravesh Chandra Hospital | Medical Superintendent |
| 87 | Lal Bahadur Shastri Hospital | Medical Superintendent |
| 88 | Maharishi Balmiki Hospital | Medical Superintendent |
| 89 | Maulana Azad Institute of Dental Secience | Medical Superintendent |
| 90 | Pt. Madan Mohan Malviya Hospital | Medical Superintendent |
| 91 | Rajiv Gandhi Super Speciality Hospital | Medical Superintendent |
| 92 | Rao Tula Ram Memorial Hospital | Medical Superintendent |
| 93 | Sardar Vallabh Bhai Patel Hospital | Medical Superintendent |
| 94 | Satyawadi Raja Harish Chandra Hospital | Medical Superintendent |
| 95 | Women & Child Development | Director, WCD] |
| Sl. No. | Name | Competent Authorities |
| (1) | (2) | (3) |
| 1. | Ayurvedic and Unani Tibbia College and Allied Units | Principal |
| 2. | Board of Ayurvedic and Unani System of Medicine | Registrar |
| 3. | Central Accident and Trauma Service | Project Administrator |
| 4. | College of Pharmacy | Principal |
| 5. | Commission for Other Backward Classes | Member Secretary |
| 6. | Delhi State Civil Supplies Corporation Limited | Senior General Manager |
| 7. | Delhi Tourism and Transport Development Corporation | Managing Director |
| 8. | Delhi State Industrial Development Corporation Limited | General Manager (Head Quarter) |
| 9. | Delhi Agricultural Marketing Board | Joint Secretary (Marketing) |
| 10. | Delhi Bhartiya Chikitsa Parishad | Registrar |
| 11. | Delhi Cantonment | Board Deputy Cantonment ExecutiveOfficer |
| 12. | Delhi Commission for Women | Member Secretary to Commissionner |
| 13. | Delhi Consumers Stores Limited Co-operative Wholesale | Administrator |
| 14. | Delhi Co-operative Housing Finance Corporation Ltd. | General Manager |
| 15. | Delhi Energy Development Agency | Project Director |
| 16. | Delhi Electricity Regulatory Commission | Director (Administration) |
| 17. | Delhi Financial Corporation | General Manager |
| 18. | Tool Room and Training Centre | General Manager |
| 19. | Delhi Homoeopathy Anusandhan Parishad Assistant | Director (Homoeopathy) |
| 20. | Delhi Institute of Hotel Management and Assistant CateringTechnology Administrative Officer | |
| 21. | Delhi Jal Board | Additional Chief ExecutiveOfficer |
| 22. | Delhi Khadi and Village Industries Board | Deputy Director |
| 23. | Delhi Legal Services Authority | Member Secretary |
| 24. | Delhi Minorities Commission | Deputy Secretary |
| 25. | Delhi Pharmacy Council | Registrar |
| 26. | Delhi Pollution Control Committee | Assistant Environmental Engineer(Planning) |
| 27. | Delhi Schedule Castes Financial and Development CorporationLimited (Personnel) | Deputy Manager |
| 28. | Delhi State Aids Control Society | Joint Director |
| 29. | Delhi State Co-operative Bank Limited | Managing Director |
| 30. | Delhi State Haj | Committee Secretary |
| 31. | Delhi Subordinate Services Selection Board | Secretary |
| 32. | Delhi Transport Corporation | Regional Manager (South) inrespect of matters relating to Sriniwaspuri Depot, Sukhdev ViharDepot, Kalkaji Depot, Sarojini Nagar Depot, Vasant Vihar Depot |
| Regional Manager (East) inrespect of matters relating to Noida Depot, Hasanpur Depot,Nandnagri Depot, I.P. Depot | ||
| Regional Manager (West) inrespect of matters relating to Hari Nagar Depot-I, Hari NagarDepot-II, Hari Nagar Depot-III, Keshopur Depot, Naraina Depot,Mayapuri Depot | ||
| Regional Manager (North) inrespect of matters relating to Rohini Depot-I, BBM Depot-I, BBMDepot-II, Wazirpur Depot-III | ||
| Regional Manager (Rural) inrespect of matters relating to Bawana Depot, GTK Depot, NangloiDepot, Dichau Kalan Depot | ||
| Regional Manager (Inter-State) inrespect of matters relating to Peeragarhi Depot, RohiniDepot-III, Dilshad Garden Depot, Seemapuri Depot, Yamuna ViharDepot, Ghazipur Depot, Ambedkar Nagar Depot, Shadipur Depot,Wazirpur Depot-II Dy. Chief General Manager (Publicity)(Traffic) in respect of matters relating to Scindia House,Training School, Nand Nagri Depot Dy. Chief General Manager(MS-I) in respect of matters relating to Central Workshop-I,Store and purchase | ||
| Dy. Chief General Manager (MS-II)in respect of matters relating to Central Workshop-II, PrintingPress Manager (Admn.) Labour in respect of matters relating toDTC Head Quarter and issues other than those covered by rest ofthe Competent Authorities of DTC. | ||
| 33. | Delhi Transco Ltd. | General Manager (Comml.) inrespect of matters relating to power purchase, agreements, bulksupply tariff, bulk billing of DISCOMS and other licenses suchas NDMC and MES. |
| Dy. General Manager (Finance) inrespect of matters relating to Finance including Transco andHolding Company, Revenue & Expenditure. | ||
| General Manager (Admn.) inrespect of all administrative, establishment and vigilancematters and issues other than those covered by rest of thecompetent authorities of Delhi Transco Ltd. | ||
| 33A. | Indraprastha Power Generation Company Ltd. (GENCON) | General Manager (HR) for wholeIGPL. |
| 34. | Delhi Waqf Board | Chief Executive Officer |
| 35. | District and Session Judge Office | Additional District and SessionJudge (Administration) |
| 36. | Guru Govind Singh Indraprastha University | Registrar (Administration) |
| 37. | Institute of Human Behaviour and Allied Sciences | Joint Director |
| 38. | Municipal Corporation of Delhi | Deputy Commissioner (L&E) inrespect of matters relating to L&E Department. |
| Deputy Commissioner (F/L) inrespect of matters relating to Factory Licensing Department. | ||
| Deputy Commissioner (CL & EC)in respect of matters relating to Central Licensing &Enforecement Cell. | ||
| Deputy Commissioner (RP Cell) inrespect of matters relating to RP Cell. | ||
| Deputy Commissioner (Toll Tax) inrespect of matters relating to Toll Tax Department. | ||
| Deputy Commissioner (Advt.) inrespect of matters relating to Advertisement Department | ||
| Director-in-Chief (DEMS) inrespect of matters relating to Sanitation | ||
| Department Director (CSD) inrespect of matters relating to Community Services Department | ||
| Chief Labour Welfare Officer inrespect of matters relating to Labour Welfare Department | ||
| Director (P & S) in respectof matters relating to P & S Departemnt | ||
| Director (P & I) in respectof matters relating to P & I Department | ||
| Municipal Secretary in respect ofmatters relating to Municipal Secretary Office Secretary toCommissioner in respect of matters relating to CommissionerOffice | ||
| Addl. Deputy Commissioner (HQ) inrespect of matters relating to HQ and issue other than those notcovered by rest of the Competent Authorities of MCD | ||
| Director (Personnel) in respectof matters relating to Establishment Department] | ||
| Enginer-in-Chief in respect ofmatters relating to Engineering Department. | ||
| Municipal Health Officer inrespect of matters relating to Health Department | ||
| Director (Primary Education) inrespect of matters relating to Education Department | ||
| Assessor and Collector in respectof matters relating to Assessment and Collection Department | ||
| Chief Law Officer in respect ofmatters relating to Law Department | ||
| Director (Horticulture) inrespect of matters relating to Horticulture Department | ||
| Chief Accountant-cum-FinancialAdvisor in respect of matters relating to Finance Department | ||
| Chief Town Planner in respect ofmatters relating to Town Planning Department | ||
| Chief Architect in respect ofmatters relating to Architecture Department | ||
| Dy. Commissioner (South) inrespect of matters relating to South Zone | ||
| Dy. Commissioner (Central) inrespect of matters relating to Central Zone | ||
| Dy. Commissioner (City) inrespect of matters relating to City Zone | ||
| Dy. Commissioner (Civil Lines) inrespect of matters relating to Civil Lines Zone | ||
| Dy. Commissioner (Sadar PaharGanj) in respect of matters relating to Sadar Pahar Ganj Zone,- | ||
| Dy. Commissioner (Karol Bagh) inrespect of matters relating to Karol Bagh Zone Dy. Commissioner(Rohini) in respect of matters relating to Rohini Zone | ||
| Dy. Commissioner (West) inrespect of matters relating to West Zone | ||
| Dy. Commissioner (Najafgarh) inrespect of matters relating to Narela Zone | ||
| Dy. Commissioner (Shahdara-South)in respect of matters relating to Shahadara-South Zone Dy.Commissioner (Shahdara-North) in respect of matters relating toShahdara-North Zone | ||
| 39. | Netaji Subhash Institute of Technology | Dean (Administration) |
| 40. | New Delhi Municipal Council | Director (Public Relation) |
| 41. | State Council of Educational Research and Training | Joint Director |
| 42. | Delhi State Election Commission | Deputy Election Commissioner |
| 43. | Rajya Sainik Board | Secretary |
| 44. | Delhi Urban Shelter Improvement Board | Director (Admn.) |
| 45. | St. John Ambulance Brigade | Director (HealthServices)/Ex-officio Commissioner (St. John Ambulance Brigade). |
| 46. | Sushrta Trauma Centre | Medical Superintendent. |
| Sl. No. | Department | Designation | E-mail address |
| 1. | Archaeology | Dy. Director | [email protected] |
| 2. | Archives | Dy. Director | [email protected] |
| 3. | Education | Addl. D.E. (Computer) | [email protected] |
| 4. | Finance | Addl. Secretary | [email protected] |
| 5. | General Administration | Addl. Secretary | [email protected] |
| 6. | Health & Family Walfare | Addl. Secy. (Health-1) | [email protected] |
| 7. | Home | Addl. Secy. (Home-1) | [email protected] |
| 8. | Information & Technology | Addl. Secretary | [email protected] |
| [email protected] | |||
| 9. | L.G. Secretariat | Addl. Secretary | [email protected] |
| 10. | Delhi Legistative Assembly | Secretary | [email protected] |
| 11. | Planning | Joint Director | [email protected] |
| 12. | DC (North East) | Dy. Commissioner | [email protected] |
| 13. | DC (South) | Dy. Commissioner | [email protected] |
| 14. | DC (South West) | Dy. Commissioner | [email protected] |
| 15. | DC (Central) | Dy. Commissioner | [email protected] |
| 16. | DC (East) | Dy. Commissioner | [email protected] |
| 17. | DC (New Delhi) | Dy. Commissioner | [email protected] |
| 18. | DC (North) | Dy. Commissioner | [email protected] |
| 19. | DC (North West) | Dy. Commissioner | [email protected] |
| 20. | DC (West) | Dy. Commissioner | [email protected] |
| 21. | Services | Jt. Secretary | [email protected] |
| 22. | Co-operative Societies | Jt. Registrar (Admn.) | [email protected] |
| 23. | Development Deptt. | Dy. Dev. Commissioner | [email protected] |
| 24. | Dte. of Trg., UTCS | Jt. Director | [email protected] |
| 25. | Dte. of Eco. & Stats | Director | [email protected] |
| 26. | Dte. of Small Savings | Jt. Director | [email protected] |
| 27. | Industries Deptt. | Jt. Dir. of Industries (Admn.) | [email protected] |
| 28. | Irrigation & Flood | SSW to Chief Engr. | [email protected] |
| 29. | Pr. Accounts Office | D.C. (Admn.) | [email protected] |
| 30. | A.R. Deptt | Addl. Secretary | [email protected] |
| 31. | Delhi Vidyut Board | Addl. Genl. Mangr. (Admn.) | [email protected] |
| AUTONOMOUS BODIES/UNDERTAKINGS/LOCAL BODIES | |||
| 32. | Tool Room & Trg. Centre | General Manager | [email protected] |
| 33. | Rajya Sainik Board | Secretary | [email protected] |
| 34. | Delhi Tpt. Corp. | Manager (Pub. Relation) | [email protected] |