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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(vi) in Chhattisgarh Audyogik Nivesh Protsahan Adhiniyam, 2002

(vi)"Government Agency" means any department of the Government or any body corporate, by whatever name called, owned or controlled by the Government;