Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Kerala - Subsection Section 15(3) in Kerala Motor Transport Workers Welfare Fund Act, 1985 (3)No court in fervor to that of a Judicial Magistrate of the First Class shall try any offence punishable under this Act.
