Allahabad High Court
No. Jc-754235-M Sub Tech (Gun) Chandra ... vs Chief Of Army Staff And Others on 7 July, 2010
Author: Rakesh Sharma
Bench: Rakesh Sharma
Court No. - 30 Case :- WRIT - A No. - 58031 of 2005 Petitioner :- No. Jc-754235-M Sub Tech (Gun) Chandra Dev Ram Respondent :- Chief Of Army Staff And Others Petitioner Counsel :- Colonel Ashok Kumar,Rohit Kumar Respondent Counsel :- S.S.C.,K.C.Sinha Hon'ble Rakesh Sharma,J.
Heard learned counsel for the petitioner and Shri Rakesh Sinha for the Union of India.
This case relates to a military personnel. The dispute can be adjudicated by the Armed Forces Tribunal at Lucknow. Let the record be sent back to the Armed Force Tribunal at Lucknow. Order Date :- 7.7.2010 pks