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Allahabad High Court

No. Jc-754235-M Sub Tech (Gun) Chandra ... vs Chief Of Army Staff And Others on 7 July, 2010

Author: Rakesh Sharma

Bench: Rakesh Sharma

Court No. - 30

Case :- WRIT - A No. - 58031 of 2005

Petitioner :- No. Jc-754235-M Sub Tech (Gun) Chandra Dev Ram
Respondent :- Chief Of Army Staff And Others
Petitioner Counsel :- Colonel Ashok Kumar,Rohit Kumar
Respondent Counsel :- S.S.C.,K.C.Sinha

Hon'ble Rakesh Sharma,J.

Heard learned counsel for the petitioner and Shri Rakesh Sinha for the Union of India.

This case relates to a military personnel. The dispute can be adjudicated by the Armed Forces Tribunal at Lucknow. Let the record be sent back to the Armed Force Tribunal at Lucknow. Order Date :- 7.7.2010 pks