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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Assam - Subsection

Section 16(1)(k) in The Control and Management of Ferries Rules, 1968

(k)Certificate that the bidder/tenderer is indigenous of this State having permanent resident or outsider, from the Deputy Commissioner/Additional Deputy Commissioner/Sadar Sub- divisional Officer or Sub-divisional Officer concerned should be enclosed.