Supreme Court - Daily Orders
Reliance Communication Limited vs State Bank Of India on 13 February, 2019
Bench: Rohinton Fali Nariman, Vineet Saran
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ITEM NO.11 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 845/2018
RELIANCE COMMUNICATION LIMITED & ORS. Petitioner(s)
VERSUS
STATE BANK OF INDIA & ORS. Respondent(s)
WITH
CONMT.PET.(C) No. 1838/2018 in W.P.(C) No. 845/2018 (X)
CONMT.PET.(C) No. 55/2019 in W.P.(C) No. 845/2018 (X)
(FOR CLARIFICATION/DIRECTION ON IA 22047/2019)
CONMT.PET.(C) No. 185/2019 in W.P.(C) No. 845/2018 (X)
Date : 13-02-2019 These petitions was called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE VINEET SARAN
For Parties : Mr. Dushyant A. Dave, Sr. Adv.
Mr. Anil K. Kher, Sr. Adv.
Mr. Bhargava V. Desai, AOR
Mr. Akshat Malpani, Adv.
Mr. Kunal Kher, Adv.
Mr. Kapil Sibal, Sr. Adv.
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Ms. Shally Bhasin, Adv.
Mr. Chaitanya Safaya, Adv.
Mr. Prateek Gupta, Adv.
Ms. Madhavi Agrawal, Adv.
Mr. E. C. Agrawala, AOR
Mr. Vaibhav Niti, Adv.
Signature Not Verified
Mr. Neeraj Kishan Kaul, Sr. Adv.
Digitally signed by R
NATARAJAN
Date: 2019.02.13
Mr. Sanjay Kapur, AOR
17:07:39 IST
Reason: Mr. Sanyat Lodha, Adv.
Chanan Parwani, Adv.
Ramchandra Madan, Adv.
Ms. Divyya Kapur, Adv.
Ms. Megha Karnwal, Adv.
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Mr. Bharath Gangadharan, Adv.
Kauser Husain, Adv.
Ms. Pallavi Kumar, Adv.
Mr. Divyam Agarwal, AOR
Mr. Sumit R. Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned Senior Counsel appearing for the parties at considerable length.
Hearing concluded.
Judgment reserved.
(R. NATARAJAN) (HARI SWAROOP PARASHER) COURT MASTER (SH) ASSISTANT REGISTRAR