Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(d) in Regulations for Recognition of Higher Secondary Schools and Junior Colleges

(d)If the H.S. School/Junior College authority has failed to maintain order and discipline.