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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Jharkhand - Subsection

Section 17(2)(a) in Jharkhand Academic Council Act, 2002

(a)all money received by or on behalf of the Council including all fees payable and levied under any provision of this Act and rules and the regulations made thereunder;